Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Jharkhand - Subsection Section 64(c) in The Jharkhand Agricultural Produce Markets Rules, 2000 (c)[No person shall be appointed as Secretary under sub-section (i) of Section 20 unless- [Substituted by G.S.R. 12A dated 26.9.1993.]
