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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(1)Where the Licensee. Proposes to employ a woman. Other than a woman belonging to the family of the Licensee for the sale of toddy in any shop, he shall obtain prior permission of the Prohibition & Excise Superintendent. The Licensee shall not employ any person for the sale of toddy in a shop if he is disqualified by or under the Act or is disapproved by the Prohibition & Excise Superintendent for sufficient cause.