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State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

17. Employment of women and certain other persons for selling toddy prohibited.

(1)Where the Licensee. Proposes to employ a woman. Other than a woman belonging to the family of the Licensee for the sale of toddy in any shop, he shall obtain prior permission of the Prohibition & Excise Superintendent. The Licensee shall not employ any person for the sale of toddy in a shop if he is disqualified by or under the Act or is disapproved by the Prohibition & Excise Superintendent for sufficient cause.
(2)No person under the age of eighteen years shall be employed in any shop where toddy is consumed.