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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(1) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(1)Every licensed trader shall furnish a daily report in Form L as in Rule 35(1) of the purchasers and/or sale made by him or through him within the market area and all such other returns as may be required by the Committee.