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State of Jharkhand - Section

Section 5 in Bihar State Regulation of Cold Storage Licensing Rules, 1993

5. Licence Fee.

(1)No licence fee shall be charged from the Cold Storage owned or managed by the State Government.
(2)Licence fee for granting Licence for a calendar year or part thereof in respect of cold storage other than those mentioned under sub-rule (1) shall be as follows:-
Sl. No. Storage capacity of cold storage Licence fee
Cold storage owned/ managed by BISCOMAUN or Bihar StateAgriculture Marketing Board or Registered Co-operativeSocieties Other Cold Storage
Rs. Rs.
1. Up to 282 cubic metre 220 300
2. Above 282 & up to 7000 cubic metre 900 1200
3. Above 7000 & up to 15000 cubic metre 1500 2000
4. Above 15000 cubic metre 2240 3000
(3)Fees shall be deposited in Treasury through challan under account Head "0401. Agricultural receipts-119 receipt from Cold Storage fees".