Section 5(2) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

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State of Jharkhand - Subsection

Section 5(2) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(2)Licence fee for granting Licence for a calendar year or part thereof in respect of cold storage other than those mentioned under sub-rule (1) shall be as follows:-

Sl. No.	Storage capacity of cold storage	Licence fee
Cold storage owned/ managed by BISCOMAUN or Bihar StateAgriculture Marketing Board or Registered Co-operativeSocieties	Other Cold Storage
Rs.	Rs.
1.	Up to 282 cubic metre	220	300
2.	Above 282 & up to 7000 cubic metre	900	1200
3.	Above 7000 & up to 15000 cubic metre	1500	2000
4.	Above 15000 cubic metre	2240	3000

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State of Jharkhand - Subsection

Section 5(2) in Bihar State Regulation of Cold Storage Licensing Rules, 1993