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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(A) in Assam Health Service Rules, 1995

(A)Class I (Senior Grade)-It shall include the following :
(i)Director of Health Service/Director of Health Service (Family Welfare);
(ii)Addl. Director of Health Service ;
(iii)