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State of Assam - Section

Section 3 in Assam Health Service Rules, 1995

3. Class and the cadre.

(1)The service shall consist of the following classes of the cadre.
(A)Class I (Senior Grade)-It shall include the following :
(i)Director of Health Service/Director of Health Service (Family Welfare);
(ii)Addl. Director of Health Service ;
(iii)
(a)Joint Director of Health Service ;
(b)Principal, RFW Training Centre ;
(iv)
(a)Deputy Director of Health Service ;
(b)Chief Medical and Health Officer ;
(c)Addl. Chief Medical and Health Officer ;
(d)State Leprosy Officer ;
(e)Superintendent, Mental Hospital ;
(f)Zonal Leprosy Officer/District Leprosy Officer;
(g)Superintendent, Grade I ;
(h)Health Officer, Chabua Rural Health Training Centre ;
(i)Superintendent, L.G.B. Chest Hospital;
(j)Zonal Malaria Officer ;
(v)
(a)Sub-Divisional Medical and Health Officer ;
(b)Superintendent, Grade II ;
(c)District Immunization Officer ;
(d)Surgeon Superintendent/Health Officer, Boko Leprosy Training Centre ;
(e)Epidemiologist/Assistant to Director of Health Service at Headquarters;
(f)Deputy Superintendent L.G.B. Chest Hospital;
(g)Deputy Superintendent, Medical College Hospital;
(h)Superintendent Dhubri, C.L.M. Chest Hospital;
(vi)Senior Medical Officer ;
(B)Class I-Junior Grade-It shall include-
(i)Medical and Health Officer;
(ii)The Service may also include-
(a)any post equivalent to a post in the cadre mentioned in sub-Rule (1); and
(b)any post laid down by Government to be included in cadre of the service;
(c)the post equivalent to the post in the cadre of the service as on the date of commencement of these rules are mentioned in Scheduled I.