Section 40 in The Jai Narain Vyas University Jodhpur Act, 1962
40. [] [Section 39 re-numbered as Section 40 by Rajasthan 1 of 1992, w.e.f. 3.3.1992.] Removal of difficulties.
- [(1)] [Re-numbered by Rajasthan 4 of 1964.] The State Government may for the purpose of removing any difficulties, particularly in relation to the [re constitution of the University of Jodhpur as Jai Narain Vyas University, Jodhpur, by or under the provisions of the Jodhpur University (Change of Name and Amendment) Act, 1984, hereafter in this section referred to as the Amending Act, in matters covered by this Act] [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.], by order published in the Official Gazette-(a)direct that this Act, shall during such period as may be specified in the order, take effect subject to such adaptations whether by way of modification, addition or omission [and consistent with the Amending Act] [Inserted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.], as it may deem fit to be necessary or expedient, or(b)make such other temporary provisions for the purpose of removing any such difficulties as it may deem fit to be necessary or expedient;Provided that no such order shall be made after [twelve months from the commencement of the Amending Act] [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.].(2)[ The provisions made by order under sub-section (1) shall have effect as if enacted in this Act and any such order may be made so as to be retrospective to any date not earlier than the [date of commencement of the Amending Act] [Substituted by Rajasthan 4 of 1964.]."vf/klwpukvf/klwpuk la[;k ,Q0 15(40) f'k{kk&3&83] fnukad fnlEcj 6] 1983-D;ksafd jkT; ljdkj ;g vko';d vkSj mfpr le>rh gS fd ykpw eseksfj;y dkyst vkQ lkbal] tks/kiqj dks QkesZlh fMIyksek ikB;dze gsrq jktLFkku fo'ofo|ky;] t;iqj ds {ks=kf/kdkjh ds fy, ekU; dj nsuk pkfg,Avr% vc tks/kiqj fo'ofo|ky; vf/kfu;e] 1962 (jktLFkku vf/kfu;e la[;k 17 lu~ 1962) dh /kkjk 5 dh mi&/kjk 2 (ch) ds [k.M (,) }kjk iznRr 'kfDr;ksa ds iz;ksx esa jkT; ljdkj ykpw eseksfj;y dkyst vkQ lkbal] tks/kiqj dks QkesZlh fMIyksek ikB;dze gsrq 'kS{kf.kd l= 1983&83&84 ls tks/kiqj fo'ofo|ky; ds {ks=kf/kdkj ds fy, ekU;rk iznku djrh gSA;g vf/klwpuk tks/kiqj fo'ofo|ky; ds dqykf/kifr dh Lohd`fr ls tkjh dh tk jgh gSA"[Published in Rajasthan Gazette Extraordinary, Part 1(b), dated 6-12-1983, page 221].
