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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in The Jai Narain Vyas University Jodhpur Act, 1962

(2)[ The provisions made by order under sub-section (1) shall have effect as if enacted in this Act and any such order may be made so as to be retrospective to any date not earlier than the [date of commencement of the Amending Act] [Substituted by Rajasthan 4 of 1964.]."vf/klwpukvf/klwpuk la[;k ,Q0 15(40) f'k{kk&3&83] fnukad fnlEcj 6] 1983-D;ksafd jkT; ljdkj ;g vko';d vkSj mfpr le>rh gS fd ykpw eseksfj;y dkyst vkQ lkbal] tks/kiqj dks QkesZlh fMIyksek ikB;dze gsrq jktLFkku fo'ofo|ky;] t;iqj ds {ks=kf/kdkjh ds fy, ekU; dj nsuk pkfg,Avr% vc tks/kiqj fo'ofo|ky; vf/kfu;e] 1962 (jktLFkku vf/kfu;e la[;k 17 lu~ 1962) dh /kkjk 5 dh mi&/kjk 2 (ch) ds [k.M (,) }kjk iznRr 'kfDr;ksa ds iz;ksx esa jkT; ljdkj ykpw eseksfj;y dkyst vkQ lkbal] tks/kiqj dks QkesZlh fMIyksek ikB;dze gsrq 'kS{kf.kd l= 1983&83&84 ls tks/kiqj fo'ofo|ky; ds {ks=kf/kdkj ds fy, ekU;rk iznku djrh gSA;g vf/klwpuk tks/kiqj fo'ofo|ky; ds dqykf/kifr dh Lohd`fr ls tkjh dh tk jgh gSA"[Published in Rajasthan Gazette Extraordinary, Part 1(b), dated 6-12-1983, page 221].