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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(4)(c) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(c)shall be in such form and subject to such conditions as may be prescribed.