Section 41(4) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
(4)A certificate of registration granted under this section:(a)shall, unless revoked under section 42, remain in force for such a period as may be prescribed by the Government,(b)may be renewed from time to time for a like period; and(c)shall be in such form and subject to such conditions as may be prescribed.
