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State of Odisha - Section

Section 4 in Soil Explorator's and Testing Laboratory's Registration Rules, 2001

4.

(a)Any person/Laboratory desirous of being registered as a Subsoil Explorator and registered Testing Laboratory under these Rules shall make an application to the Engineer-in-Chief (Civil), R. & B in Form-A appended hereto accompanied with a Treasury Challan showing payment of requisite fees as indicated below -
(i) Sub-soil Explorator .. Rs. 15,000.00
(ii) Testing Laboratory .. Rs. 15,000.00
(b)The application for registration will be-submitted by the applicant along with Treasury Chalan showing that the registration fees of the required amount has been deposited in the Treasury under the Head of Account "No.059-Public works". Registration fees so deposited are non-refundabte expect when the applicant is not registered by the Authority empowered to make such Registration. 50% of the fees only can be refunded in these cases by the Engineer-in-Chief (Civil), Orissa (R. & B.).
(c)Application for duplicate copy of Registration Certificate should be accompanied by a Chalan showing credit of Rs.1,500 (One thousand and five hundred) only under the Head of Accounts indicated above.