Section 28 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
28. Scope of an employee's service.
- Unless in any case it be otherwise distinctly provided, the whole-time officer or employee shall be at the disposal of the Corporation, and he shall serve the Corporation in its business in such capacity and at such place as he may, from time to time, be directed. The working hours shall be fixed in such a manner as may be deemed fit by the Board of Directors in the public interest.
