Himachal Pradesh High Court
Ram Krishan vs . Ghambari Devi on 19 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ram Krishan vs. Ghambari Devi .
RSA No. 438 of 2007 19.12.2022 Present: Mr. K. D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for the appellants.
Mr. Nitin Thakur, Advocate, for respondent No. 1 (a).
Learned counsel for respondent No. 1 (a) seeks more time to have instructions.
List after six weeks.
(Satyen Vaidya) Judge 19th December, 2022 (kck) ::: Downloaded on - 19/12/2022 20:36:58 :::CIS