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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(3) in The West Bengal Correctional Services Act, 1992

(3)The prisoners in an open correctional home shall be permitted to participate in cultural activities such as song, drama, instrument-music and kirtan. In a well-organised cultural, dramatic or variety performance, local villagers may be invited.