Section 92 in The West Bengal Correctional Services Act, 1992
92. Recreational facilities for prisoners in open correctional homes.—
(1)In every open correctional home there shall be a libraryfor lending books to the prisoners, and a reading room provided with newspapers and magazines. The manner of selection of books for the library and lending or issuing the same to intending prisoners shall be such as may be prescribed.(2)Every open correctional home shall be provided with a radio set with speakers installed in different barracks.(3)The prisoners in an open correctional home shall be permitted to participate in cultural activities such as song, drama, instrument-music and kirtan. In a well-organised cultural, dramatic or variety performance, local villagers may be invited.
