Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(a) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006 (a)the minimum limits of size, purity and freedom from disease infections of aqua-culture seed with respect to any aquaculture seed of any notified kind or variety;
