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State of Andhra Pradesh - Section

Section 11 in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

11. Powers to specify size, purity and freedom from disease, infections of Aquaculture seed.

- The Government may, after consultation with the State Aqua-culture Seed Committee and by notification specify,-
(a)the minimum limits of size, purity and freedom from disease infections of aqua-culture seed with respect to any aquaculture seed of any notified kind or variety;
(b)the mark or label to indicate that such Aqua-culture seed confirms to the minimum limits of size, purity, source of seed and freedom from disease, infections specified under clause
(a)and the particulars as may be specified from time to time by Government which such mark of label may contain.