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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(i) in Jammu and Kashmir Accountability Commission Regulations, 2005

(i)For every copy of judgment/order up to ten pages consolidated copying fee of Rs. 20/- will be charged and Rs. 50/-if the judgment/order is of more than ten pages;