Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] UT Chandigarh - Subsection Section 4(i) in The Punjab Motor Vehicles Taxation (Amendment) Act, 2000 (i)for serial No.2, and the entries relating thereto and mentioned thereunder, the following shall he substituted, namely :-
