Section 4 in The Punjab Motor Vehicles Taxation (Amendment) Act, 2000

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UT Chandigarh - Section

Section 4 in The Punjab Motor Vehicles Taxation (Amendment) Act, 2000

4.

In the principal Act, in Schedule 'A' -

(i)for serial No.2, and the entries relating thereto and mentioned thereunder, the following shall he substituted, namely :-

"2	Goods Carriages	Rate per annum (in rupees)
	(a) Light Motor Vehicle	10,000.00
	(b) Medium Goods Vehicle	15,000.00
	(c) Heavy Goods Vehicle	20,000.00,"; and

(ii)under the heading captioned as "Other Passenger Vehicles", for item 5, and the entries relating thereto, the following item and entries shall be substituted, namely:-

"5 Mini Buses having16 to 30 seats

25,000.00".

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UT Chandigarh - Section

Section 4 in The Punjab Motor Vehicles Taxation (Amendment) Act, 2000

4.