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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Khekhi Devi vs . State Of H.P. Ors. on 9 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Khekhi Devi vs. State of H.P. Ors. CWP No. 8825 of 2022 .

09.01.2023 Present: Mr. G.R. Palsra, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General, with Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Mr. Y.P.S. Dhaulta, Additional Advocate General and Mr. J.S. Guleria, Deputy Advocate General, for the respondents-State.

List on 12.01.2023, when positive instructions be obtained by the respondents-State, failing which, respondent No.2 shall personally appear before this Court alongwith the relevant record.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 09, 2023 (Vinod) ::: Downloaded on - 09/01/2023 20:35:30 :::CIS