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Himachal Pradesh High Court

Khekhi Devi vs . State Of H.P. & Others on 2 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Khekhi Devi Vs. State of H.P. & others CWP No. 8825 of 2022 .

2.1.2023 Present: Mr. G.R. Palsra, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

As prayed for, reply be filed within a week.

List on 9.1.2023.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 2, 2023 (kalpana) ::: Downloaded on - 03/01/2023 20:33:43 :::CIS