Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Gujarat - Subsection Section 69(1) in Gujarat Minor Mineral Concession Rules, 2017 (1)Mine working shall be strictly as per the conditions of approved mining plan including the environment management plan, as the case may be.
