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State of Gujarat - Section

Section 69 in Gujarat Minor Mineral Concession Rules, 2017

69. Environmental Safeguards to be implemented regarding mining operations.

(1)Mine working shall be strictly as per the conditions of approved mining plan including the environment management plan, as the case may be.
(2)Failure to comply with sub-rule (1) may result in termination of quarry lease after giving thirty days' notice to the lease holder for compliance.