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[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Madhya Pradesh - Subsection

Section 186(1) in The M.P. Motor Vehicles Rules, 1994

(1)Save in the case of motor-cabs, the following particulars in respect of every transport vehicle shall be exhibited on the left hand side of the vehicle in serial order given below :
(i)the name of the owner as set forth in the certificate of registration and his address in brief.
(ii)the chassis number located at.........................
(iii)Engine No.........................................................................................
(iv)the unladen weight denoted by U.L.W. (Kgs.)
(v)the gross vehicle weight denoted by G.VW. (Kgs.)
(vi)the number of passengers permitted to be carried denoted by passenger ......................................................
(vii)the number, size and nature of tyres :