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State of Madhya Pradesh - Section

Section 186 in The M.P. Motor Vehicles Rules, 1994

186. Particulars to be exhibited on transport vehicle.

(1)Save in the case of motor-cabs, the following particulars in respect of every transport vehicle shall be exhibited on the left hand side of the vehicle in serial order given below :
(i)the name of the owner as set forth in the certificate of registration and his address in brief.
(ii)the chassis number located at.........................
(iii)Engine No.........................................................................................
(iv)the unladen weight denoted by U.L.W. (Kgs.)
(v)the gross vehicle weight denoted by G.VW. (Kgs.)
(vi)the number of passengers permitted to be carried denoted by passenger ......................................................
(vii)the number, size and nature of tyres :
(1)Front axle denoted by F (Nos) size ply rating.....................
(2)Rear axle denoted by R (Nos.) size ply rating.
(2)In the case of motor cabs, such particulars like motor cab number, taxi plate and the like shall be displayed in such manner as may be directed by the Registering Authority.
(3)The above particulars shall be in letter and numerals each not less than two and half centimetres high legibly painted on a plain surface or a plate affixed on the vehicle.