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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(viii) in The Bangalore Metro Railway (General) Rules, 2011

(viii)all passengers of the assisting train shall be detrained at the station and the combined consist shall then be moved forward until the defective train has completely reached on platform and then, the passengers of the defective train shall be detrained at the station and the combined consist shall be moved to the depot;