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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3) in The U.P. Cement Control Order, 1973

(3)Every cement company, its representative or distributor shall comply with all directions contained in the orders issued by the State Government and the Licensing Authorities under this Order.] [Substituted by U.P. Cement Control (First Amendment) Order, 1978, dated 13.3.1978.]