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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(f) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(f)'Biogas' means a gas created when organic matter like crop residues, sewage, Cow Dung and manure breaks down in an oxygen-free environment (ferments);