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Union of India - Section

Section 1 in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012

1. Short Title.

(1)These regulations may be called Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012.
(2)They shall come into force on the day on which the Central Government's approval thereto shall be published in the official gazette.