Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012 (2)They shall come into force on the day on which the Central Government's approval thereto shall be published in the official gazette.
