Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 273(2)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(2)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)a separate panel for the operation of booms through push buttons shall be provided for raising or lowering of booms as also for stopping it mid-way during operations; and