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[Cites 0, Cited by 0] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)
(a)there shall be an indication panel in the gate hut to display 'ON' and 'OFF' aspects of Gate signals and the occupation or clearance of the approach warning track circuits of each track up to the point of train approach warning;
(b)a separate panel for the operation of booms through push buttons shall be provided for raising or lowering of booms as also for stopping it mid-way during operations; and
(c)separate Telephone shall be provided between Gateman and station master of block stations on either side; wherever the Level Crossing Gate is common to Indian Railway and Dedicated Freight Corridor Railway lines, separate telephones shall be provided between Gateman and station masters on either side of both Dedicated Freight Corridor Railway and Indian Railway stations.