Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Himachal Pradesh - Subsection Section 37(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (2)The University, through its research organisation, shall be the principal agency of control over research activities in the fields assigned to it.
