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State of Himachal Pradesh - Section

Section 37 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

37. Research Programme.

(1)Subject to the provisions of this Act and the Statutes, the University incorporated under this Act for the benefit of the rural population of the State, shall carry on research directed primarily to the problems connected with the fields indicated against it in column (4) of the Schedule to this Act.
(2)The University, through its research organisation, shall be the principal agency of control over research activities in the fields assigned to it.