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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(3)No balance or weighing instrument other than a balance or weighing instrument of accuracy Class 'B' or Class II or of higher accuracy shall be used in any transaction referred to in Sub-rules (1) and (2).