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State of Odisha - Section

Section 9 in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

9. Use of Bullion Weight, Carat Weights, etc.

(1)No weight other than a bullion weights shall be used in any transaction in bullion including; precious metals, pearls and ornaments and other articles made of gold or silver.
(2)No weight other than a carat weight shall be used in any transaction in precious stones.
(3)No balance or weighing instrument other than a balance or weighing instrument of accuracy Class 'B' or Class II or of higher accuracy shall be used in any transaction referred to in Sub-rules (1) and (2).