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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(10)(a) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(a)not defined in this Act but used or defined in the U. P. Land Revenue Act, 1901, or