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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(10) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(10)Words and expressions -
(a)not defined in this Act but used or defined in the U. P. Land Revenue Act, 1901, or
(b)not defined in this Act or in the U. P. Land Revenue Act, 1901, but used or defined in the U. P. Zarnindari Abolition and Land Reforms Act, 1950;
shall have the meanings assigned to them in the Act in which they are so used or defined;