Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Punjab - Subsection Section 61(1) in The Punjab Co-operative Societies Act, 1961 (1)The Registrar may after considering the report of the liquidator made to him under sub-section (3) of Section 59 order the registration of the co-operative society to be cancelled.
