Section 61 in The Punjab Co-operative Societies Act, 1961
61. Powers of Registrar to cancel registration of co-operative society.
(1)The Registrar may after considering the report of the liquidator made to him under sub-section (3) of Section 59 order the registration of the co-operative society to be cancelled.(2)An order passed under sub-section (1) shall be communicated by registered post to the President of the society and to the financing institutions, if any, of which the society was a member.
