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State of Rajasthan - Section

Section 30 in Rajasthan Government Servants' General Provident Fund Rules, 1997

30. Repeal and Saving Clause.

(1)The Rajasthan Government Servants' General Provident Fund Rules, 1954 as amended from time to time shall stand repealed on the date these rules come into force.
(2)Anything done under the rules hereby repealed shall, notwithstanding such repeal, shall continue in force as if it was done under these rules.