Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(1) in Rajasthan Government Servants' General Provident Fund Rules, 1997 (1)The Rajasthan Government Servants' General Provident Fund Rules, 1954 as amended from time to time shall stand repealed on the date these rules come into force.
