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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in Plant Quarantine (Regulation of Import into India) Order, 2003

(3)The containerized cargo of timber or sawn/sized wood without bark and wood/bamboo based products shall be inspected by an authorized Plant Quarantine Officer after unloading of the containers from the ship at the port of Container Freight Station or Inland Container Depots under the jurisdiction of concerned Plant Quarantine Station.'