Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(9)] [Section 91] [Entire Act] State of Kerala - Subsection Section 91(9)(b) in Kerala Factories Rules, 1957 (b)Records of dates on which lime-washing, colour washing, varnishing or painting is carried out shall be maintained in the prescribed register in Form No. 7.