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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Kerala - Subsection

Section 91(9) in Kerala Factories Rules, 1957

(9)
(a)In every canteen-
(i)All inside walls of rooms and ceilings and passage and stair-cases shall be limewashed or colour washed at least once in each year or painted once in three years dating from the period when last lime-washed, or painted as the case may be;
(ii)All wood work shall be varnished or painted once in three years dating from the period when last varnished or painted;
(iii)All internal structural iron or steel work shall be vanished or painted once in three years dating from the period when last vanished or painted:
Provided that inside walls of the kitchen shall be lime washed once in every four months.
(b)Records of dates on which lime-washing, colour washing, varnishing or painting is carried out shall be maintained in the prescribed register in Form No. 7.