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Himachal Pradesh High Court

Anil Sharma And Others vs . Central Bureau Of on 13 June, 2024

Anil Sharma and others Vs. Central Bureau of Investigation and another .

Cr. Revision No. 186 of 2020 13.06.2024 Present: Mr. Sudhir Thakur, Senior Advocate, with Mr. Karun Negi, Advocate, for the petitioner.

Mr. A.K. Bansal, Advocate, for respondent No.1-CBI.

Ms. Ayushi Negi, Deputy Advocate General for respondent No.2-State.

Let record of CBI, regarding the investigation, be produced on 17.7.2024.

(Rakesh Kainthla) Judge 13th June, 2024 (Chander) ::: Downloaded on - 13/06/2024 20:34:02 :::CIS