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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(b) in The Rajasthan Legal Aid Rules, 1984

(b)is a formal party to the proceedings or is not materially concerned in the outcome of the proceedings or his interests are not likely to be prejudiced on account of absence of any proper representation; or